Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(3)(n) in The Jammu and Kashmir Apartment Ownership Act, 1989

(n)manner of collecting from the Apartment Owners or any other occupant of apartments, shire of the common expenses ;