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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975

(2)The date of retirement shall be the date immediately preceding the 60th or 62nd birthday of a teacher according as his age of superannuation is 60 or 62 years.[8. Qualifications for Lecturers in the University. - (1) In the case of a University, the following shall be the minimum qualifications for the post of Lecturer in the Faculties of Arts, Commerce, Science and Social Sciences, namely, -
(a)a Doctorate in the subject of study concerned or a published work of a high standard in that subject; and
(b)consistently good academic record (that is to say, the overall record of all assessments throughout the academic careers of a candidate), with first class or high second class (that is to say, with an aggregate of more than 54 percent marks) master's degree in the subject concerned or equivalent degree of a foreign University in such subject.