Section 29 in The Punjab Industrial Facilitation Act, 2005
29. Repeal and saving.
(1)The Punjab Industrial Facilitation Ordinance, 2005 (Punjab Ordinance No. 10 of 2005), is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance referred to in sub-section (1) shall be deemed to have been done or taken under the corresponding provisions of this Act.
