Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(2) in The Kerala Paper Lotteries (Regulation) Rules, 2005 (2)The Director may appoint an agent or number of agents for the sale of paper lottery in the State subject to the provisions contained in the Act and the Rules.
