Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act] Union of India - Subsection Section 13(5)(ii) in The Protection Of Plant Varieties And Farmers' Rights Regulations, 2006 (ii)the term of the authorisation is clearly specified in the Form mentioned under sub-rule (1); and