Allahabad High Court
M/S Gulati Construction Company, Engg. vs Betwa River Board on 24 November, 2022
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- FIRST APPEAL FROM ORDER No. - 251 of 1993 Appellant :- M/S Gulati Construction Company, Engg. Respondent :- Betwa River Board Counsel for Appellant :- Tej Pal Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. This appeal is of the year 1993.
2. Called in revise. None is present.
3. Appeal is accordingly dismissed for want of prosecution.
4. Interim order, if any, stands vacated.
Order Date :- 24.11.2022 Mukesh