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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Rules, 2003

(2)Where the inspection or such is not completed by the time sum sets, it may be continued depending on the circumstance of the case, and where it is discontinued for being taken up on the next day, then necessary precautions shall be taken to avoid the frustration of the process to be continued and to prevent the possible tempering with the work already done.