Section 8 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013
8. Authorities of the University.- The following shall be the Authorities of the
University:-(i)The General Council;(ii)The Executive Committee;(iii)The Academic Council;(iv)The Research Council;(v)The Faculty Advisory Committees;(vi)The Faculties;(vii)The Boards of Studies;(viii)such other institutions, as may be specified by the Statutes to beAuthoritiesof University.
