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[Cites 0, Cited by 0] [Section 57B(2)] [Section 57B] [Entire Act]

Bombay Presidency - Subsection

Section 57B(2)(b) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(b)from the date of the commencement of the Maharashtra Tenancy Law (Defence Personnel) (Amendment) Act, 1965 (Maharashtra 24 of 1965) whichever event occurs later.