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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(o) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(o)ensure adequacy of civic amenities, including water, sanitation, and waste management, electricity, provided in the vending zones;