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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(c) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007

(c)when the limb of a tree causes serious inconvenience to the local resident, or poses threat to human life, or a building, or property; or disrupts public services (transportation system).