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State of Tamilnadu - Section

Section 3 in Tamil Nadu Municipal Medical Service Rules, 1970

3. Recruiting and Appointing Authority.

(a)The recruiting authority in respect of the categories in column (1) below shall be those specified in the corresponding entry in column (2) thereof: -
Category Recruiting Authority
(1) (2)
Categories 1 to 5 (a) Selection Committee
Categories 6 to 12 Appointment Committee.
(b)The appointing authority in respect of the categories in column (i) below shall be those specified in the corresponding entry in column (ii) thereof: -
Category Appointment Authority
(1) (2)
Categories 1 to 5 (a) Director of Municipal Administration.
Categories 6 to 12 The Municipal Commissioner concerned.