Supreme Court - Daily Orders
Bar Of Indian Lawyers Through Its ... vs D.K.Gandhi Ps National Institute Of ... on 2 March, 2023
Author: A.S. Bopanna
Bench: A.S. Bopanna
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ITEM NO.101 COURT NO.12 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2646/2009
BAR OF INDIAN LAWYERS THROUGH Appellant(s)
ITS PRESIDENT JASBIR SIGH MALIK
VERSUS
D.K.GANDHI PS NATIONAL INSTITUTE OF Respondent(s)
COMMUNICABLE DISEASES & ANR.
(IA No. 187759/2022 - INTERVENTION APPLICATION)
IA No. 187767/2022 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
WITH
C.A. No. 2647/2009 (XVII-A)
C.A. No. 2648/2009 (XVII-A)
C.A. No. 2649/2009 (XVII-A)
C.A. No. 6959/2011 (XVII-A)
C.A. No. 8214/2017 (XVII-A)
Date : 02-03-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For parties(s) Mr. Ashok Kumar Singh, AOR
Mr. Ardhendumauli Kumar Prasad, AOR
Mrs. Taruna Ardhendumauli Prasad, Adv.
Mr. Nirmal Kumar Ambastha, Adv.
Mr. Shashi Shekhar Kumar Prasad, Adv.
Ms. Shreya Srivastava, Adv.
Mr. Ashish Madaan, Adv.
Ms. Ananya Sahu, Adv.
Signature Not Verified
Mr. Rama Rao, Adv.
Mrs. Anjani Aiyagari, AOR
Digitally signed by
Nisha Khulbey
Date: 2023.03.02
16:47:29 IST
Reason:
Mr. Mohinder Jit Singh, AOR
Nr. Narender Hooda, Sr. Adv.
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Mr. Jasbir Singh Malik, Adv.
Mr. Daya Krishan Sharma, AOR
Respondent-in-person
Ms. N. Annapoorani, AOR
UPON hearing the counsel the Court made the following
O R D E R
This Court, through the Order dated 24.04.2019, while requesting Mr. V. Giri, learned senior counsel to assist the Court as Amicus Curiae, as indicated, he would nominate an Advocate on Record of his choice to assist him. In that regard, as per his requirement, we nominate Ms. Suveni Bhagat, learned counsel to assist Mr. V. Giri, learned senior counsel in the matters. List the matters on 15th March, 2023.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR