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Supreme Court - Daily Orders

Bar Of Indian Lawyers Through Its ... vs D.K.Gandhi Ps National Institute Of ... on 2 March, 2023

Author: A.S. Bopanna

Bench: A.S. Bopanna

                                                   1

     ITEM NO.101                         COURT NO.12                  SECTION XVII-A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).   2646/2009

     BAR OF INDIAN LAWYERS THROUGH                                      Appellant(s)
     ITS PRESIDENT JASBIR SIGH MALIK

                                                 VERSUS

     D.K.GANDHI PS NATIONAL INSTITUTE OF                                Respondent(s)
     COMMUNICABLE DISEASES & ANR.

     (IA No. 187759/2022 - INTERVENTION APPLICATION)
     IA No. 187767/2022 - PERMISSION TO APPEAR AND ARGUE IN PERSON)

                                                 WITH

                                    C.A. No. 2647/2009 (XVII-A)

                                    C.A. No. 2648/2009 (XVII-A)

                                    C.A. No. 2649/2009 (XVII-A)

                                    C.A. No. 6959/2011 (XVII-A)

                                    C.A. No. 8214/2017 (XVII-A)

     Date : 02-03-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE J.B. PARDIWALA

     For parties(s)                Mr. Ashok Kumar Singh, AOR

                                   Mr. Ardhendumauli Kumar Prasad, AOR
                                   Mrs. Taruna Ardhendumauli Prasad, Adv.
                                   Mr. Nirmal Kumar Ambastha, Adv.
                                   Mr. Shashi Shekhar Kumar Prasad, Adv.
                                   Ms. Shreya Srivastava, Adv.
                                   Mr. Ashish Madaan, Adv.
                                   Ms. Ananya Sahu, Adv.
Signature Not Verified
                                   Mr. Rama Rao, Adv.
                                   Mrs. Anjani Aiyagari, AOR
Digitally signed by
Nisha Khulbey
Date: 2023.03.02
16:47:29 IST
Reason:


                                   Mr. Mohinder Jit Singh, AOR

                                   Nr. Narender Hooda, Sr. Adv.
                                         2

                       Mr. Jasbir Singh Malik, Adv.
                       Mr. Daya Krishan Sharma, AOR

                       Respondent-in-person
                       Ms. N. Annapoorani, AOR


           UPON hearing the counsel the Court made the following
                              O R D E R

This Court, through the Order dated 24.04.2019, while requesting Mr. V. Giri, learned senior counsel to assist the Court as Amicus Curiae, as indicated, he would nominate an Advocate on Record of his choice to assist him. In that regard, as per his requirement, we nominate Ms. Suveni Bhagat, learned counsel to assist Mr. V. Giri, learned senior counsel in the matters. List the matters on 15th March, 2023.

   (NISHA KHULBEY)                                             (DIPTI KHURANA)
SENIOR PERSONAL ASSISTANT                                  ASSISTANT REGISTRAR