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State of Jharkhand - Section

Section 781 in Bihar Education Code, 1961

781. Board of Cultural Education.

- The State Government have constituted a State Board of Cultural Education (Bihar Sanskritik Siksha Parishad) for the organisation, development and promotion of Dance, Drama, Music, Fine Arts and all other cultural activities in the State.(Resolution no. 421, dated the 17th February, 1961.)