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State of Jharkhand - Section

Section 115 in The Jharkhand Agricultural Produce Markets Rules, 2000

115. Examination of weights and measures and weighing and measuring instruments.

- Every licensee trader, broker, weighman or measurer shall on a requisition in writing being made to him by the Chairman, Secretary or any other officer or staff of Market Committee immediately produce for examination all weights, measures, weighing and measuring instruments used, kept or possessed by him or by any person or persons under his authority or control and shall allow them to examine the same.