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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 81 in Presidency-towns Insolvency Act, 1909

81. Remuneration.

(1)Such remuneration shall be paid to the official assignee as may be prescribed.
(2)No remuneration whatever beyond that referred to in sub- section (1) shall be received by an official assignee as such.