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[Cites 0, Cited by 0] [Section 50(7)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(7)(c) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(c)the apportionment of the [amount] [The word substituted for the word 'compensation' by section 5(v)(f)(B) of the Tamil Nadu Land Reforms Fixation of Ceiling on Land) Amendment Act, 1979 (Tamil Nadu Act 11 of 1979).] among the persons claiming interest in the [amount] [The word substituted for the word 'compensation' by section 5(v)(f)(B) of the Tamil Nadu Land Reforms Fixation of Ceiling on Land) Amendment Act, 1979 (Tamil Nadu Act 11 of 1979).].