Delhi High Court - Orders
Shashi Bhushan Shugla vs M/S Scj Plastics Ltd & Anr on 29 March, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~ 11 (Appellate 2022 list)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 33/2020 & CM APPL. 1231/2020
SHASHI BHUSHAN SHUGLA ..... Petitioner
Through Mr. Rajiv Raheja, Adv.
versus
M/S SCJ PLASTICS LTD & ANR ..... Respondents
Through Mr. Pankaj Chaudhary, Adv. for
R-1
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 29.03.2022
1. Learned counsel for the petitioner seeks leave to place written submissions on record.
2. Accordingly, list for disposal on 19th May, 2022.
3. Both sides may file written submissions not exceeding five pages at least 24 hours in advance of the next date of hearing after exchanging copies with each other.
C. HARI SHANKAR, J MARCH 29, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:31.03.2022 11:26:09