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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Karnataka - Subsection

Section 52(10) in Karnataka Janapada Vishwavidyalaya Act, 2011

(10)Notwithstanding anything contained in the preceding sub-sections, the Syndicate shall be competent to invite on the recommendation of the Vice-Chancellor a person of high academic distinction and professional attainments in the field of folklore without technical qualification to accept the post of visiting Professor in the University on such terms and conditions as may be mutually agreed upon, which shall not be more than fourteen such visiting Professors at any given time.