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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(15) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(15)"District level officers" means such Officers of the District as the State Government may from time to time specify as such by notification in the Gazette;