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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 68(3)(b) in Arunachal Pradesh Goods Tax Act, 2005

(b)a particular question under section 85; so as to require the person to determine the objection or answer the question of a particular person in a particular manner.