Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 17 in The Rajasthan Poisons Rules, 1972 17. Sale of poisons mentioned in Schedule II - Every sale of poison by the authorised dealer shall, so far as possible be conducted in person, or by his authorised agent and servant.
