Karnataka High Court
Rohidas S/O Ganapati Harikant vs The State Of Karnataka on 6 April, 2026
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NC: 2026:KHC-D:5072
WP No. 102524 of 2026
HC-KAR
IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
DATED THIS THE 6TH DAY OF APRIL, 2026
BEFORE
THE HON'BLE MR. JUSTICE ASHOK S. KINAGI
WRIT PETITION NO.102524 OF 2026 (CS-EL/M)
BETWEEN:
1. ROHIDAS S/O. GANAPATI HARIKANT,
AGE: 69 YRS, OCC: AGRICULTURE,
R/O. SORVODAYA NAGAR, NEAR
KANNDA SCHOOL, KODIBHAG
KARWAR, DIST: UTTAR KANNDA
M NO :2007.
2. SMT SHARADA DANAVANTHARIKANT
AGE: 67 YRS, OCC: HOUSEHOLD
R/O SORVODAYA NAGAR, NEAR
KANNDA SCHOOL, KODIBHAG
KARWAR, DIST: UTTAR KANNDA
M NO :2131
3. SRI SHANTAYYANAGAYYAAMBIGA
AGE: 75 YRS, OCC: AGRICULTURE
Digitally signed by R/O SORVODAYA NAGAR, KODIBHAG KARWAR,
MOHANKUMAR B DIST: UTTAR KANNDA
SHELAR
Location: HIGH M NO :1513
COURT OF
KARNATAKA 4. SRI KRISHANA DEVU BANVALEKAR
AGE: 77 YRS, OCC: AGRICULTURE
R/O GIDDA ROAD, KHAZU BHAG
KARAWAR, DIST : UTTAR KANNADA
M NO :1692
5. SRI SAINATH GURUNATH KERKAR
AGE:"" 66 YRS, OCC: AGRICULTURE
R/O ALVEWADA, KODIBHAG
KARWAR, DIST: UTTAR KANNDA
M NO 1811
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HC-KAR
6. SMT RAJESHWARI SHANTANAND DURGEKAR
AGE: 61 YRS, OCC: HOUSEHOLD
R/O BEHIND ARTS AND SCIENCE COLLAGE
KAJUBHAG , KARWAR
DIST: UTTAR KANNDA
M NO : 2305
7. SRI RAVINDRA VITTAL KERKAR
AGE: 56, OCC: AGRICULTURE
R/O ZAKATHA KATTA, NANDAN GADDA
KARWAR, DIST: UTTAR KANNDA
M NO 2164
8. NARAYAN KONU BOVI
AGE: 73 ,OCC: DOBHI
DOBHI GHAT ROAD KARWAR
DIST: UTTAR KANNADA
M NO: 1412
9. SMT LAXMI NARAYAN BOVI
AGE: 76, OCC: HOUSEHOLD
DOBHI GHAT ROAD KARWAR
DIST: UTTAR KANNADA
M NO: 1800
10. SMT SARASWATI PANDURANG BOVI
AGE: 74, OCC :HOUSEHOLD
DOBHI GHAT ROAD KARWAR
DIST: UTTAR KANNADA
M NO: 1799
11. SRI ISHWAR KONU BOVI
AGE: 69,AGRICULTURE
DOBHI GHAT ROAD KARWAR
DIST: UTTAR KANNADA
M NO: 1415
12. UMESH NANA TANDEL
AGE: 77, OCC: AGRICULTURE
R/O MURALIDHAR MATH, SAI MANDIR
ROAD, KARWAR DIST: UTTAR KANNDA
M NO:721.
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WP No. 102524 of 2026
HC-KAR
13. BALACHANDRA PANDURANG HARIKANTA
AGE: 54, OCC: AGRICULTURE
KODI BER TEMPLE ROAD
KONE, KARWAR
DIST: UTTAR KANNDA.
M NO:2162
14. JAJI HONNUDURGEKAR @ HARIKANTRA
AGE: 66 YRS, OCC: HOUSEHOLD
R/O BEHIND HEADPOST OFFICE
KONE, KARWAR
DIST: UTTAR KANNADA
M NO: 1486
15. SUNIL NENU HARIKANTRA
AGE: 54, OCC: AGRICULTURE
R/O KONE, DIST: KARWAR
DIST: UTTAR KANNADA
M NO: 2283
16. TILAK SOMA TANDEL
AGE: 68, OCC: AGRICULTURE
R/O ASHARWAMRAODKARWAR
DIST: UTTAR KANNADA
M NO: 1822
17. VISHRAM SHIVU AVERSEKAR
AGE: 74, OCC: AGRICULTURE
R/O INP ROAD, BAITHCOAL
KARWAR DIST: UTTAR KANNADA
M NO: 1446
18. SMT MEERA VISHRAMAVERSEKAR
AGE: 69 YRS, OCC: HOUSEHOLD
R/O INP ROAD, BAITHCOAL
KARWAR DIST: UTTAR KANNADA
M NO: 1844
19. PURUSHOTTAM DUMMYA TANDEL
AGE: 54, OCC: AGRICULTURE
R/O INP ROAD, BAITHCOAL
KARWAR DIST: UTTAR KANNADA
M NO: 1922
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WP No. 102524 of 2026
HC-KAR
20. PRADEEP NARAYAN HARIKANTRA
AGE: 50, OCC: AGRICULTURE
BAITHCOAL ,KARWAR, DIST: UTTAR KANNADA
M NO: 2388
21. SMY TEJASHREE GANAPATI HARIKANTRA
AGE: 61 YRS, OCC: HOUSEHOLD
R/O INP ROAD, BAITHCOAL
KARWAR, DIST: UTTAR KANNADA
M NO: 2308
22. SMTMADHEVI KRISHNA KOTARKAR
AGE: 56, OCC: AGRICULTURE
BAITHCOAL, KARWAR
DIST: UTTAR KANNADA
M NO: 2282
23. SMT SHEELA SADA AMBIG @ TANDEL
AGE: 56 YRS, OCC: HOUSEHOLD
R/O MANJAGUNI, ANKOLA
DIST: UTTAR KANNADA
M NO 2010
24. BALAKRISHNA NARAYAN ULEVEKAR
AGE: 68, OCC: AGRICULTURE
R/O INP ROAD, BAITHCOAL
KARWAR, DIST: UTTAR KANNADA
M NO: 1885
25. GIRIDHAR TAKU ULEVEKAR
AGE: 69, OCC: AGRICULTURE
R/O INP ROAD, BAITHCOAL
KARWAR, DIST: UTTAR KANNADA
M NO: 1465
26. SMT RAJINI CHANDRAHAS TANDEL
AGE: 60 YRS, OCC: HOUSEHOLD
R/O BAITHCOAL, KARWAR
DIST: UTTAR KANNADA
M NO: 2280
27. SMT NIRMALA TEKA KODARKAR
AGE: 65 YRS, OCC: HOUSEHOLD
BAITHCOAL, KARWAR
-5-
NC: 2026:KHC-D:5072
WP No. 102524 of 2026
HC-KAR
DIST: UTTAR KANNADA
M NO: 2114
28. BALU DATTU KODEKAR
AGE: 63 ,OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2148
29. KAMALA DAMODHARKRISHNAPUR
AGE: 67 YRS, OCC: HOUSEHOLD
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:1975
30. KASHINATH KRISHNA ULEVEKAR
AGE: 67 YRS, OCC: AGRICULTURE
R/O KONE , KARWAR
DIST: UTTAR KANNDEA
M NO :14758
31. SRI MADHU DATTA JOSHI
AGE: 61, OCC: AGRICULTURE
R/O NEAR SAMALL MASJID
SURAKRERI , NANDAN GADDA
KARWAR, DIST: UTTAR KANNDA
M NO:2150
32. BABU NAGA TANDEL
AGE: 71, OCC: AGRICULTURE
R/O NEAR ICE FACTORY
BENAGA, KARWAR
DIST: UTTAR KANNADA
M NO: 1221
33. JANARDHAN SATYA TANEL
AGE:76 ,OCC: AGRICULTURE
R/O MAIN ROAD ,BENAGA KARWAR
DIST: UTTAR KANNDA
M NO:1544
34. PRABHAKAR NARAYAN CHANDEKAR
AGE: 63, OCC: AGRICULTURE
R/O NEAR SOMANATH TEMPLE
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WP No. 102524 of 2026
HC-KAR
BENAGA , KARWAR
DIST: UTTAR KANNDA
M NO:2289
35. SRI DIGAMBAR LADUMAJALIKAR
AGE: 68, OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO: 2049
36. MANOHAR KAKU SAIL
AGE: 73 YRS, OCC: HOUSEHOLD
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2090
37. SRI GOPAL YESA SAIL
AGE: 76, OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2091
38. ASHOK MADHAV MAJALIKAR
AGE: 76, OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2044
39. SAIROBATUKO CHANDEKAR
AGE: 77 YRS, OCC: HOUSEHOLD
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2062
40. SRI GOVIND TAKU SAIL
AGE: 71 ,OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2097
41. VISHNU SUKRU CHANDEKAR
AGE: 71, OCC: AGRICULTURE
BRAHAMAN WADA
MAJALI, KARWAR
-7-
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WP No. 102524 of 2026
HC-KAR
DIST: UTTAR KANNDA
M NO:1635]
42. SMT LAXMI BHAGAVAN KUMTEKAR
AGE: 64 YRS, OCC: HOUSEHOLD
R/O HIPPALI, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:21236/A
43. SUBASH KRISHNA TADADIKAR
AGE: 69, OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2069
44. MOHAN NARAYAN MAJAREKAR
AGE: 69, OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2028
45. SANTOSH BALU DADEKAR
AGE: 68 ,OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2173
46. SRIPAD MURARI KOCHREKAR
AGE: 59, OCC: AGRICULTURE
R/O HIPPALI, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2274
47. CHANDRAKANT BIKARYATANDEL
AGE: 63 OCC: AGRICULTURE
MUDGA, KARWAR, DIST: UTTAR KANNDA
M NO: 2184
48. ASHOK RONUARGEKAR
AGE: 53, OCC: AGRICULTURE
MUDGA, KARWAR, DIST: UTTAR KANNDA
M NO: 2325
-8-
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WP No. 102524 of 2026
HC-KAR
49. SMT LEELA PANDURANG TANDEL
AGE: 67 YRS, OCC: HOUSEHOLD
MUDGA, AMDALLI KARWAR,
DIST: UTTAR KANNDA
M NO: 2341
50. VISHNU VITTOBA HARIKANTRA
AGE: 56, OCC: AGRICULTURE
MUDGA, AMDALLI KARWAR,
DIST: UTTAR KANNDA
M NO: 2347.
51. SURESH DEVU DURGEKAR
AGE: 57, OCC: AGRICULTURE
R/O: PLOT NO 185, SEE BIRD COLONY
MUDGA, KARWAR, DIST: UTTAR KANNDA
M NO 2395
52. NEELKANT BALU TANDEL
AGE:75, OCC : AGRICULTURE
MANJGUNI ANKOLA UTTAR KANNADA
M NO 1816
53. VASUDEV LAXMAN KUMTEKAR
AGE :74, OCC: AGRICULTURE
NEAR SIDDIVINAYAK TEMPLE NANDGADAAKARWAR
M NO 1550
54. SANDU NARAYAN MORJE
AGE :64 ,OCC: AGRICULTURE
NADIWADAKODIBAG KARWAR
M NO 2183
55. DEEPAK PANABA PADNEKAR
AGE: 58 OCC: AGRICULTURE
ALVEWADAKODIBAG KARWAR
M NO 1965
56. VISHNU LAXMAN KOCHREKAR
AGE : 56 OCC: AGRICULTURE
NANDIWADAKODIBAG KARWAR UTTAR KANNADA
M NO 1917
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57. VIKRAM PANDU TANDEL
AGE :54 OCC: AGRICULTURE
NEAR BHADRA HOTEL KODIBAG
KARWAR UTTAR KANNADA
M NO 2278
58. VITTAL YADOBAKHARVI
AGE:80 OCC: AGRICULTURE
MUDGAKARWAR , UTTAR KANNADA
M NO 717
59. KAMALA DINGA ANKOLEKAR
AGE : 78 OCC: AGRICULTURE
MUDUGA, AMADALLI KARWAR, UTTAR KANNADA
M NO 1640
60. KRISHNA IRA KODARKAR
AGE: 76 OCC: AGRICULTURE
MUDGA, AMDALLI KARWAR, UTTAR KANNADA
M NO 1641
61. RAJESH PANDURANG TANDEL
AGE: 58 OCC: AGRICULTURE
MUDGAAMDALLI KARWAR UTTAR KANNADA
M NO 1912
62. NAGAPPA RAMA TANDEL
AGE : 54 OCC: AGRICULTURE
MUDGAAMDALLI KARWAR UTTAR KANNADA
M NO 1916
63. SMTVISHRANTHI CHUDAMANI TANDEL
AGE :66 OCC: AGRICULTURE
JADIGADDE AMDALLI KARWAR UTTARKANNADA
M NO 1960
64. BHAGIRAT SURYAKANT DURGEKAR
AGE : 66 OCC: AGRICULTURE
MUDGA ,KARWAR ,UTTARKANNADA
M NO 1978
65. MANJU DINGA ANKOLEKAR
AGE : 59 OCC: AGRICULTURE
MUDGAAMDALLI KARWAR UTTARKANNADA
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M NO 2012
66. PRAKASH BANTU TANDEL
AGE : 52 OCC: AGRICULTURE
MUDGAAMDALLI
TQ: KARWAR DIST: UTTARKANNADA
M NO 2160
67. VISHWANATH KRISHNA CHOPADEKAR
AGE : 64 OCC: AGRICULTURE
NAVABHAG, DEVBHAG ,SADASHIVGAD ,
TQ: KARWAR DIST: UTTARKANNADA
M NO 2145
68. DANYAVAN SHANKAR KIRLOSKAR
AGE:70 OCC: AGRICULTURE
NAVEEN BHAG ,DEVBHAG ,SADASHIVGAD
TQ: KARWAR DIST: UTTARKANNADA
M NO 1566
69. VATSALA MAHADEV KIRLOSKAR
AGE :76 OCC: AGRICULTURE
NAVABHAG, DEVBHAG ,SADASHIVGAD ,
KARWAR , UTTAR KANNADA
M NO 1089
70. BALA OMU TADADIKAR
AGE: 66 OCC: AGRICULTURE
, DEVBHAG ,SADASHIVGAD ,
KARWAR , UTTAR KANNADA
M NO 2151
71. SHANTARAM VASUDEV KAMBLE
AGE :71 OCC: AGRICULTURE
GATIBWADA ,KENI,ANKOLA, UTTARKANNADA
M NO 1564
72. RAMDAS JOGI KANKONKAR
AGE: 67 OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNDA
M NO:2037
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73. VITTAL PANDURANG KUMTEKAR
AGE: 72 OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNADA
M NO:2094
74. SMT VANITA KASHINATH KADEKAR
AGE :78 OCC: AGRICULTURE
R/O BAVUL, MAJALI, KARWAR
DIST: UTTAR KANNADA
M NO:2078
75. ROHIDAS TEKU TANDEL
AGE : 57 OCC: AGRICULTURE
NEAR GURUMATH BADA KARWAR UTTAR KANNADA
M NO 1996
76. SHIVANAND ATMARAM KOCHREKAR
AGE :73 OCC: AGRICULTURE
GOTNEBHAGMACHALI KARWAR UTTARKANNADA
M NO 1342
77. SMT SHOBHA SHIVANAND KOCHREKAR
AGE :60 OCC: AGRICULTURE
GOTNEBHAGMACHALI KARWAR UTTARKANNADA
M NO 2146
78. RAMAKANTH SOMA GAONKAR
AGE:75 OCC: AGRICULTURE
SAMKRIWADA BADA KARWAR UTTAR KANNADA
M NO 1639
79. SOMNATH RAMAKANTH GAONKAR
AGE : 51 OCC: AGRICULTURE
SAMKRIWADA BADA KARWAR UTTAR KANNADA
M NO 2382
80. SUCHITRA SOMNATH GAONKAR
AGE : 44 OCC: AGRICULTURE
SAMKRIWADA BADA KARWAR UTTAR KANNADA
M NO 2385
81. DAMODAR RAMA KUDTALKAR
AGE :80 OCC: AGRICULTURE
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HC-KAR
SARVODAYA NAGAR KODIBHAG
KARWAR UTTAR KANNADA
M NO 1860
82. SURESH SUKRU KHARVI
AGE : 61 OCC: AGRICULTURE
MUDGA, KARWAR,
DIST: UTTAR KANNADA
M NO: 2453
83. SURESH ANNAPPA MOGER
AGE : 50 OCC: AGRICULTURE
MAVINKURVE ,TQ: BHATKAL, DIST: UTTARKANNADA
M NO 2445
84. VISHNU NARAYAN MOGER
AGE : 67 OCC: AGRICULTURE
HEBBE TQ: BHATKAL DIST: UTTARKANNADA
M NO 1874
85. PUNDLIK NAGAPPA HEBLI
AGE : 61 OCC: AGRICULTURE
JARANMANE HEBLE TQ : BHATKAL
DIST: UTTAR KANNADA
M NO 2446
86. BABU KRISHNA MOGER
AGE :54 OCC: AGRICULTURE
SHIVAYANAMANEALVEKODITQ: BHATKAL
DIST :UTTAR KANNADA
M NO 2447
87. PARVATI BABU MOGER
AGE : 59 OCC: AGRICULTURE
SHIVAYANAMANEALVEKODITQ: BHATKAL
DIST :UTTAR KANNADA
M NO 2449
88. GURUNATH CHIMNUHARIKANTRA
AGE 54 OCC: AGRICULTURE
KODIBIR TEMPLE, KONE KARWAR ]
UTTAR KANNADA
M NO 2323
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89. SHRIDHAR VITTUBELURKAR
AGE: 49 OCC: AGRICULTURE
LINGAMUNGA ROAD KONE , KARWAR
UTTARKANNADA
M NO 2371
90. ASHOK BUDDVANTHARIKANTRA
AGE : 63 OCC: AGRICULTURE
KONE ,KARWAR ,UTTARKANNADA
M NO 2008
91. KRISHNADEV NARAYAN HARIKANTRA
AGE : 69 OCC: AGRICULTURE
KONE ,KARWAR ,UTTARKANNADA
M NO 1300
92. GURUNATH DUMMAULVEKAR
AGE : 56 OCC: AGRICULTURE
HARIKANTRAWADA KONE KARWAR
UTTARKANNADA
M NO 2471
93. MARUTI DUMMAULVEKAR
AGE : 53 OCC: AGRICULTURE
HARIKANTRAWADA KONE KARWAR
UTTARKANNADA
M NO 2473
94. NAGANATH DUMMAULVEKAR
AGE : 52OCC: AGRICULTURE
HARIKANTRAWADA KONE KARWAR
UTTARKANNADA
M NO 2474
95. GANESH RAO TUKARAM KAMBLE
AGE: 67, OCC: AGRICULTURE
R/O GATIBVAD, KENI
KARWAR, DIST : UTTAR KANNADA
M NO : 2250
96. SHOBHA TUKARAM KASMBLE
AGE: 72, OCC: HOUSEHOLD
R/O GATIBVAD, KENI
KARWAR, DIST : UTTAR KANNADA
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M NO : 14485
97. SHANKAR KASHINATH JOSHI
AGE:73, OCC: AGRICULTURE
R/O GATIBVADA, KENI
KARWAR, DIST: UTTAR KANNADA
M NO:1445
98. SURESH YESHWANT MUMBERIKAR
AGE: 67 OCC: AGRICULTURE
R/O GATIBVADA, KENI
KARWAR, DIST: UTTAR KANNADA
M NO:1565
99. GOVIND KRISHNA ANKOLEKAR
AGE : 76 OCC: AGRICULTURE
VANALLITQ: KUMTA DIST: UTTARKANNADA
M NO 1762
100. VISHNU RAGHUNATH ARUNDEKAR
AGE : 68 OCC: AGRICULTURE
R/O GATIBVADA, KENI
KARWAR, DIST: UTTAR KANNADA
M NO:1567
101. KRISHNA HARI ANKOLEKAR
AGE : 75 OCC: AGRICULTURE
R/O GATIBVADA, KENI
KARWAR, DIST: UTTAR KANNADA
M NO:920
102. PARVATI MAHABALESHWAR JADHAV
AGE : 67 OCC: AGRICULTURE
R/O GATIBVADA, KENI
KARWAR, DIST: UTTAR KANNADA
M NO:1660
103. VITHOBHA ISHWAR ARUNDEKAR
AGE : 64 OCC: AGRICULTURE
R/O GATIBVADA, KENI
KARWAR, DIST: UTTAR KANNADA
M NO:2320
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104. ANAND PANDIT KURLE
AGE : 52 OCC: AGRICULTURE
R/O GATIBVADA, KENI
KARWAR, DIST: UTTAR KANNADA
M NO:2155
105. NARAYAN SAVALO BHUTE
AGE : 64 OCC: AGRICULTURE
R/O GATIBVADA, KENI
KARWAR, DIST: UTTAR KANNADA
M NO:2228
106. UMESH DAKKUDURGEKAR
AGE : 50 OCC: AGRICULTURE
R/O HARVADATQ: ANKOLA DIST :UTTARKANNADA
M NO 2520
107. PRADEEP DAKKUDURGEKAR
AGE : 52 OCC: AGRICULTURE
R/O HARVADATQ: ANKOLA DIST :UTTARKANNADA
M NO 2519
108. TILA DAKKUKHARVI
AGE : 52 OCC: AGRICULTURE
R/O HARVADATQ: ANKOLA DIST: UTTARKANNADA
M NO 2524
109. VENKTARAMANBUDDUTHANDEL
AGE : 50 OCC: AGRICULTURE
R/O HARVADATQ: ANKOLA DIST :UTTARKANNADA
M NO 2521
110. JANARDHAN TIPPU HARIKANTRA
AGE : 77 OCC: AGRICULTURE
R/O HARVADATQ: ANKOLA DIST :UTTARKANNADA
M NO 576
111. NARAYAN CHODU THANDEL
AGE : 67 OCC: AGRICULTURE
R/O HARVADATQ: ANKOLA DIST :UTTARKANNADA
M NO 1392
112. SADA CHODUHARIKANTARA
AGE ; 74 OCC: AGRICULTURE
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R/O HARVADATQ: ANKOLA DIST :UTTARKANNADA
M NO 1393
113. SHRIKANTH NEMUMAJALIKAR
AGE : 53 OCC: AGRICULTURE
R/O HARVADATQ: ANKOLA DIST :UTTARKANNADA
M NO 2392
114. ERA NEMUMAJALIKAR
AGE : 72 OCC: AGRICULTURE
R/O HARVADATQ: ANKOLA DIST :UTTARKANNADA
M NO 1887
115. BABU SHIVA TONKE
AGE : 76 OCC: AGRICULTURE
R/ O DANDEBHAGHARVADATQ: ANKOLA
DIST :UTTARKANNADA
M NO 760
116. SURVATHAM SEETARAM BHUTE
AGE :75 OCC: AGRICULTURE
R/O DHANDEBHAGHARVADA
TQ: ANKOLA DIST :UTTARKANNADA
M NO 763
117. VATSALA TUKARAM THANDEL
AGE : 74 OCC: AGRICULTURE
R/O DHANDEBHAGHARVADA
TQ: ANKOLA DIST :UTTARKANNADA
M NO 1877
118. NEELA PURUSHOTTAM HARIKANTRA
AGE : 61 OCC: AGRICULTURE
R/O:KONETQ: KARWAR DIST :UTTARKANNADA
M NO: 2213
119. LOKI PUSRUHARIKANTRA
AGE : 66 OCC: AGRICULTURE
R/O: BACK SIDE HEAD POST OFFICE, KONE, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2214
120. SHANTANANDA MOTA DURGEWKAR
AGE : 78 OCC: AGRICULTURE
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R/O: KUSRUVADA ARTS AND SCIENCE COLLAGE,
KARWAR TQ: KARWAR DIST :UTTARKANNADA
M NO: 764
121. SUNIL PURSUBADKAR
AGE : 47 OCC: AGRICULTURE
R/O: BACK SIDE HEAD POST OFFICE, KONE, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2215
122. RAVINDRA PUSRU BADKAR
AGE : 54 OCC: AGRICULTURE
R/O: BACK SIDE HEAD POST OFFICE, KONE, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2217
123. YASHAVANT YADHOBA HARIKANTRA
AGE : 76 OCC: AGRICULTURE
R/O: KONE, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 1478
124. GANESH DINU KUDTALKAR
AGE : 51 OCC: AGRICULTURE
R/O:NEAR LIC OFFICE, KARVIWADA,
KAJUBHAG, KARWAR TQ: KARWAR
DIST :UTTARKANNADA
M NO: 2511
125. GANAPATHI GOVINDA DURGEKAR
AGE : 87 OCC: AGRICULTURE
R/O: KODIBIRA TEMPLE, KONE, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 293
126. PRAVEEN CHARA KRISHNAPUR
AGE : 57 OCC: AGRICULTURE
R/O: POLICE CLUB ROAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2423
127. BABU TIMMA HARIKANTRA
AGE : 77 OCC: AGRICULTURE
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R/O: KONE, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 1288
128. KRISHNA GANU HARIKANTRA
AGE : 78 OCC: AGRICULTURE
R/O: NEAR KSRTC BUS STAND, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 1514
129. JAYASHREE OMU HARIKANTRA
AGE : 73 OCC: AGRICULTURE
R/O: KONE, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 1852
130. CHUDIYA HIRU TANDEL
AGE : 77 OCC: AGRICULTURE
R/O:CHITTAKULA, SADASHIVAGAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 1684
131. SUMAN RAJU TANDEL
AGE : 49 OCC: AGRICULTURE
R/O: CHITTAKULA, SADASHIVAGAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2314
132. SHRIDHAR CHANDU BHINGE
AGE : 73 OCC: AGRICULTURE
R/O: CHITTAKULA, SADASHIVAGAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 1715
133. RAMESH CHANDRU KUMARAS
AGE : 65 OCC: AGRICULTURE
R/O: CHITTAKULA, SADASHIVAGAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 1901
134. NANDABAYI RAMESH KUMARAS
AGE : 76 OCC: AGRICULTURE
R/O: CHITTAKULA, SADASHIVAGAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
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M NO: 2106
135. SANDEEPA RAMA HARIKANTRA
AGE : 47 OCC: AGRICULTURE
R/O: BAITAKOL, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2346
136. DAYANAND PANDU TAMDEL
AGE : 60 OCC: AGRICULTURE
R/O: CHITTAKULA, SADASHIVAGAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2019
137. SHAILA DHAKUHARIKANTRA
AGE : 64 OCC: AGRICULTURE
R/O: SANKRIVADABAADA,
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2222
138. DHAMODHAR MOTA KARVI
AGE : 73 OCC: AGRICULTURE
R/O: CHITTAKULA, SADASHIVAGAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 1581
139. MAHADEV ATMARAM KUMTEKAR
AGE : 59 OCC: AGRICULTURE
R/O: NAVEENBHAGDEVBHAGSADHASHIVGAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2149
140. ANANDU PUNDALIK SAGEKAR
AGE : 67 OCC: AGRICULTURE
R/O: BANDHARWADAKANASAGIRI,
SADASHIVAGAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 1947
141. SUBHAS RAMA HARIKANTRA
AGE : 54 OCC: AGRICULTURE
R/O: CHITTAKULA, SADASHIVAGAD, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2254
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142. REVATI LAKSHMAN HARIKANTRA
AGE : 68 OCC: AGRICULTURE
R/O: BAITKOL, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2112
143. NAGARAJ JATTI AMBIGA
AGE : 73 OCC: AGRICULTURE
R/O: BAITKOL, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2242
144. JAYU JATTI AMBIGA
AGE : 61 OCC: AGRICULTURE
R/O: BAITKOL, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2251
145. UDAY CHUDIYADURGEKAR
AGE : 47 OCC: AGRICULTURE
R/O: MUDAGAAMADALLI, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2488
146. RAJESHWARI UDAY BALEGAR
AGE : 53 OCC: AGRICULTURE
R/O: SEA BIRD COLONY, MUDAGA, KARWAR
TQ: KARWAR DIST :UTTARKANNADA
M NO: 2522
147. KASHIL ABDULLA SAMALI
AGE : 69 OCC: AGRICULTURE
R/O: VANALLI, KUMATA,
DIST :UTTARKANNADA
M NO: 1759
148. ISHAQ ABDULLA SAMALI
AGE : 65 OCC: AGRICULTURE
R/O: VANALLI, KUMATA,
DIST :UTTARKANNADA
M NO: 1830
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149. ABBAS AHMAD INGREJ
AGE : 73 OCC: AGRICULTURE
R/O: VANALLI, KUMATA,
DIST :UTTARKANNADA
M NO: 1756
150. VENKATRAMAN KRISHNA HARIKANTRA
AGE : 63 OCC: AGRICULTURE
R/O: GUDKAGAL, KAGAL, KUMATA,
DIST :UTTARKANNADA
M NO: 2469
151. DAWUD ADAM RAJA
AGE : 66 OCC: AGRICULTURE
R/O: KAGAL HINI, HUBBANAGERII,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1867
152. HASAN ADAMSAB RAJA
AGE : 72 OCC: AGRICULTURE
R/O: KAGAL HINI, HUBBANAGERII,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1018
153. ABUSALIA AHAMED INGREJI
AGE : 67 OCC: AGRICULTURE
R/O: VANALLI HEAD BANDHAR ROAD,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1890
154. ABDULAHEMMAD SAHIB
AGE : 68 OCC: AGRICULTURE
R/O: VANALLI HEAD BANDHAR ROAD,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1828
155. RAMANATH DURGU HARIKANTRA
AGE : 54 OCC: AGRICULTURE
R/O: SHASHIHITTAL, ,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2463
156. GOLI DURGU HARIKANTRA
AGE : 54 OCC: AGRICULTURE
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R/O: SHASHIHITTAL,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2470
157. KRISHNA GANAPATHI HARIKANBTRA
AGE : 54 OCC: AGRICULTURE
R/O: SHASHIHITTAL,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2462
158. NAGESH KRISHNA HARIKANTRA
AGE : 62 OCC: AGRICULTURE
R/O: HOLANAGADDE,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1953
159. ISHAQ HUSSEN SAMALI
AGE : 68 OCC: AGRICULTURE
R/O: VANALLI, KUMATA
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2022
160. ABDUL KHADAR AHEMMAD
AGE : 71 OCC: AGRICULTURE
R/O: VANALLI HEAD BANDHAR ROAD,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1176
161. SHIVAPPA SUBBAYYA HARIKANTRA
AGE : 68 OCC: AGRICULTURE
R/O: HINI, HUBBANAGERI,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2197
162. GANAPATHI SUKRU HARIKANTRA
AGE : 70 OCC: AGRICULTURE
R/O: HINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1712
163. NARAYAN RAMA HARIKANTRA
AGE : 68 OCC: AGRICULTURE
R/O: HINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
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M NO: 2191
164. DEVU RAMAHARIKANTRA
AGE : 64 OCC: AGRICULTURE
R/O: HINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2198
165. LINGAPPA MARI HARIKANTRA
AGE : 62 OCC: AGRICULTURE
R/O: HINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2194
166. JAYAVANTH SUBBAYYA HARIKANTRA
AGE : 66 OCC: AGRICULTURE
R/O: HINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2196
167. JATTI DEVU HARIKANTRA
AGE : 67 OCC: AGRICULTURE
R/O: HINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2202
168. NARAYAN SUBBAYYA HARIKANTRA
AGE : 71 OCC: AGRICULTURE
R/O: HINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2200
169. VASUDEV SHIVAPPA HARIKANTRA
AGE : 67 OCC: AGRICULTURE
R/O: HINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2199
170. MARI MASTI HARIKANTRA
AGE : 64 OCC: AGRICULTURE
R/O: KAGAL TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1897
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171. DAWUD ISHAQ MULLA
AGE : 65 OCC: AGRICULTURE
R/O: GUDAKAGAL, KAGAL
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1797
172. MUSSA ISOF MULLA
AGE : 69 OCC: AGRICULTURE
R/O: GUDAKAGAL, KAGAL
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1732
173. VINAYAK VAMAN AMBIGA
AGE : 55 OCC: AGRICULTURE
R/O: AGHAMASHINI,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1920
174. MOHAN NARAYAN BETALKAR
AGE : 67 OCC: AGRICULTURE
R/O: TADADI,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1813
175. VITTAL KANTRIBETALKAR
AGE : 76 OCC: AGRICULTURE
R/O: TADADI,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1880
176. RAJU SUBRAYAHARIKANTRA
AGE : 53 OCC: AGRICULTURE
R/O: HOLANAGADDE,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2465
177. ISMAIL ALI JINGUR
AGE : 74 OCC: AGRICULTURE
R/O: ALAVEDANDE
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1761
178. NAGESH NARAYAN HARIKANTRA
AGE : 72 OCC: AGRICULTURE
- 25 -
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R/O: KAGALHINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2153
179. LOKESH NARAYAN HARIKANTRA
AGE : 66 OCC: AGRICULTURE
R/O: KIMANI,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1943
180. ABBUSALIA IBRAHIM LANGDYA
AGE : 77 OCC: AGRICULTURE
R/O: KAGALHINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1815
181. ABBUKAR AHEMAD
AGE : 75 OCC: AGRICULTURE
R/O: KAGALHINI, HUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1016
182. HANUMANTH BHIRAPPAHARIKANTRA
AGE : 64 OCC: AGRICULTURE
R/O: HINIHUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2192
183. RAMACHANDRA KADABA HARIKANTRA
AGE : 64 OCC: AGRICULTURE
R/O: HINIHUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2189
184. MAHADEV BHIRAPPA HARIKANTRA
AGE : 76 OCC: AGRICULTURE
R/O: HORABHAGA, HOLAGADDE,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1856
185. SURESH GANAPATHI HARIKANTRA
AGE : 56 OCC: AGRICULTURE
R/O: AGHANASHINI
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TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2464
186. HONNAPPA DURGU HARIKANTRA
AGE : 61 OCC: AGRICULTURE
R/O: KUDTIGIBAILU,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2467
187. RIYAZ AHEMAD SHEIKH
AGE : 78 OCC: AGRICULTURE
R/O: GABHIDWADA, KENI,
TQ: ANKOLA, DIST :UTTARKANNADA
M NO: 1763
188. ABDULKHADHIR AHMED KAZA
AGE : 72 OCC: AGRICULTURE
R/O: VANALLI, TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1751
189. ISHWAR LINGAHARIKANTRA
AGE : 66 OCC: AGRICULTURE
R/O: SHASHIHITTAL, HEAD BANDHAR
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1850
190. USMAN AHEMAD MAMDU
AGE : 70 OCC: AGRICULTURE
R/O: VANALLI TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1783
191. SURESH VASU KURLE
AGE : 65 OCC: AGRICULTURE
R/O: TADADI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1955
192. GANAPATHI VITTUMUDANAGI
AGE : 73 OCC: AGRICULTURE
R/O: MUDANAGI, TADADI,
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1862
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193. MOHAN GOVIND HARIKANTRA
AGE : 64 OCC: AGRICULTURE
R/O: HINIHUBBANAGERI
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2193
194. GANAPATHI SHIVU HARIKANTRA
AGE : 64 OCC: AGRICULTURE
R/O: BETKULI TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1952
195. GIRISH KRISHNA HARIKANTRA
AGE : 62 OCC: AGRICULTURE
R/O: MOTEGUNI, BETKULI.
TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2144
196. GANAPATHI NARAYAN HARIKANTRA
AGE : 58 OCC: AGRICULTURE
R/O: BETKULI, TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2147
197. HONNAPPA DEVU HARIKANTRA
AGE : 67 OCC: AGRICULTURE
R/O: BETAKULI TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1254
198. HONNAPPA CHANDRU HARIKANTRA
AGE : 74 OCC: AGRICULTURE
R/O: BETAKULI TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1595
199. SOLU BHEERUHARIKANTRA
AGE : 76 OCC: AGRICULTURE
R/O: KIMANI TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1167
200. VITTAL GOLI HARIKANTRA
AGE : 61 OCC: AGRICULTURE
R/O: KIMANI TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1962
201. JAIVITTAL CHANDRAKANTH KUBAL
AGE : 56 OCC: AGRICULTURE
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R/O: ALAVEDANDE TQ: KUMATA,
DIST :UTTARKANNADA
M NO: 1848
202. PITAMBARA NARATAN KELASKAR
AGE : 76 OCC: AGRICULTURE
R/O: ALAVEDANDE TQ: KUMATA,
DIST :UTTARKANNADA
M NO: 1841
203. RATNAKAR NAGAPPA HARIKANTRA
AGE : 56 OCC: AGRICULTURE
R/O: TQ: KUMATA, DIST :UTTARKANNADA
M NO: 2466
204. ABDUL REHAMAN AKODKAR
AGE : 72 OCC: AGRICULTURE
R/O: VANALLI TQ: KUMATA, DIST :UTTARKANNADA
M NO: 1826
205. LINGRAJ UMA HARIKANTRA,
AGE: 47 YEARS, OCC: AGRICULTURE,
R/O KENI, TQ: ANKOLA,
DIST: UTTARA KANNADA,
M.NO.2433.
206. DINESH S/O VITTAL TANDEL,
AGE: 56 YEARS, OCC: AGRICULTURE,
R/O HARKANTRAVADA, KENI,
TQ: ANKOLA, DIST: UTTARA KANNADA,
M.NO.2459.
207. SOMESHWAR S/O NARAYAN HARIKANTRA,
AGE: 62 YEARS, OCC: AGRICULTURE,
R/O HARKANTRAVADA, KENI,
TQ: ANKOLA, DIST: UTTARA KANNADA,
M.NO.1957.
208. PARSU S/O IRA DURGEKAR,
AGE: 61 YEARS, OCC: AGRICULTURE,
R/O BHAVIKERI, KENI,
TQ: ANKOLA, DIST: UTTARA KANNADA,
M.NO.2121.
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209. VIJAY S/O GANAPATI HARIKANT,
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O HARKANTRAVADA, BHAVIKERI,
TQ: ANKOLA, DIST: UTTARA KANNADA,
M.NO.2417.
210. RAVIRAJ S/O GANAPATI HARIKANT,
AGE: 49 YEARS, OCC: AGRICULTURE,
R/O HARKANTRAVADA, KENI,
TQ: ANKOLA, DIST: UTTARA KANNADA,
M.NO.2420.
211. GANAPATI S/O DUMMU HARIKANTRA,
AGE: 52 YEARS, OCC: AGRICULTURE,
R/O KENI, TQ: ANKOLA,
DIST: UTTARA KANNADA,
M.NO.2434.
212. GOPAL S/O OMU HARIKANTRA,
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O KENI, TQ: ANKOLA,
DIST: UTTARA KANNADA,
M.NO.2438.
213. JANESHWAR S/O VISHNU HARIKANTRA,
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O HARKANTRAVADA, KENI,
TQ: ANKOLA, DIST: UTTARA KANNADA
M.NO.2460.
214. RAVISH S/O GANAPATI HARIKANTRA,
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O KENI, TQ: ANKOLA,
DIST: UTTARA KANNADA
M.NO.2436.
215. GURURAJ S/O NEMA TANDEL,
AGE: 60 YEARS, OCC: AGRICULTURE,
R/O BALEKOPPA, KENI,
TQ: ANKOLA, DIST: UTTARA KANNADA
M.NO.2458.
216. REVATI S/O DEVADAS DURGEKAR,
AGE: 63 YEARS, OCC: AGRICULTURE,
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R/O MUDAGA, KARWAR,
DIST: UTTARA KANNADA
M.NO.1973.
217. JNESHWAR S/O DATTA BANAVALIKAR,
AGE: 68 YEARS, OCC: AGRICULTURE,
R/O BELEKERI, TQ: ANKOLA,
DIST: UTTARA KANNADA
M.NO.1445.
218. RAGHUVEER S/O BABURAI BANAVALIKAR,
AGE: 57 YEARS, OCC: AGRICULTURE,
R/O BELEKERI, TQ: ANKOLA,
DIST: UTTARA KANNADA
M.NO.2011.
219. MARUTI S/O SRIKANT BANAVALIKAR,
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O BELEKERI, TQ: ANKOLA,
DIST: UTTARA KANNADA
M.NO.2294.
220. CHANDRAKANT S/O PUTTU TANDEL,
AGE: 56 YEARS, OCC: AGRICULTURE,
R/O HARIKANTRAWADA, HARAWADA,
TQ: ANKOLA, DIST: UTTARA KANNADA
M.NO.2284.
221. REKHA W/O KARUNAKAR TANDEL,
AGE: 64 YEARS, OCC: AGRICULTURE,
R/O NEAR DURGADEVI TEMPLE, KODIBAG,
KARWAR, DIST: UTTARA KANNADA
M.NO.1938.
...PETITIONERS
(BY SRI. A.P. HEGDE, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
REP. BY ITS PRINCIPAL SECRETARY,
DEPARTMENT OF CO-OPERATION,
M.S. BUILDING, 6TH FLOOR, BANGALORE-01.
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2. CO-OPERATIVE ELECTION COMMISSION,
RPTD. BY ITS COMMISSIONER,
3RD FLOOR, SHANTI NAGAR, TTMC 'A' BLOCK,
SHANTINAGAR, BANGALORE-560027.
3. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES,
UTTARA KANNADA DISTRICT, KARWAR-581301.
4. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES,
KARWAR, SUB-DIVISION, KARWAR,
UTTARA KANNADA DISTRICT-581301.
5. RETURNING OFFICER,
UTTAR KANNADA ZILLASAHAKARI MEENU MARATA
FEDERATION NI. KARWAR( U K)
NEAR SAGAR DARSHAN, KODIBHAG,
KARWAR, DIST: UTTAR KANNADA-581301.
6. UTTAR KANNADA ZILLA SAHAKARI MEENU MARATA
FEDERATION NI. KARWAR ( U K)
NEAR SAGAR DARSHAN, KODIBHAG,
KARWAR, DIST: UTTAR KANNADA-581301,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER.
...RESPONDENTS
(BY SMT. KIRTILATA R.PATIL, HCGP FOR R1, R3 AND R5;
SRI. G.V. BHARAMAGOUDAR, ADVOCATE FOR R2;
SRI. PRAVEEN P.TARIKAR, ADVOCATE FOR R4 AND R6)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA, PRAYING TO A) ISSUE A WRIT OF
MANDAMUS DIRECTING THE RESPONDENT NO.5 TO INCLUDE THE
NAME OF THE PETITIONERS IN THE FINAL ELIGIBLE VOTERS LIST AT
ANNEXURE B AND PERMIT THE PETITIONERS TO CAST VOTE IN THE
ELECTION OF 6TH RESPONDENT SOCIETY SCHEDULE TO BE HELD ON
29.03.2026 (AS PER CALENDAR OF EVENTS) PRODUCED AT
ANNEXURE A FOR THE TERM 2026-2031 PERMITTING THE
PETITIONERS TO CAST THEIR VOTE AND PARTICIPATE IN THE
ELECTION IN TERMS. B) PASS SUCH OTHER ORDERS AS THIS
HON'BLE COURT DEEMS FIT IN THE FACTS AND CIRCUMSTANCES OF
THE CASE, INCLUDING COSTS, IN THE INTEREST OF JUSTICE AND
EQUITY.
THIS WRIT PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
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NC: 2026:KHC-D:5072
WP No. 102524 of 2026
HC-KAR
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE ASHOK S. KINAGI) The petitioners in this writ petition are seeking the following reliefs:
a) Issue a writ of mandamus directing the Respondent no.5 to include the name of the Petitioners in the final eligible voters list at Annexure B and permit the Petitioners to cast vote in the election of 6th Respondent society schedule to be held on 29.03.2026 (as per Calendar of events) Produced at Annexure A for the term 2026-2031 permitting the petitioners tocast their vote and participate in the election in terms.
b) Pass such other orders as this Hon'ble Court deems fit in the facts and circumstances of the case, including costs, in the interest of justice and equity."
2. Brief facts leading rise to filing of this writ petition are as follows.
3. The petitioners claim that they are eligible to participate in the election process and they have not incurred any disqualification either under the Provisions of the Karnataka Co-operative Societies Act, 1959 (hereinafter referred to as 'the Act of 1959) or Rules or bye-laws thereunder. They are eligible to cast their vote in the
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NC: 2026:KHC-D:5072 WP No. 102524 of 2026 HC-KAR election which is scheduled to be held on 29.03.2026 to the Managing Committee of respondent No.6-Society. By virtue of an impugned final eligible and ineligible voters list, their legitimate right of exercising the power of voting is sought to be taken away by the respondents on the basis of erroneous reasons. The petitioners and large number of members of the society are eligible to cast their votes in the election and to contest the same. But their names have been deliberately deleted from the final eligible voters list. Hence, this writ petition.
4. Heard the arguments of the learned counsel for the petitioners, learned HCGP, and learned counsel for respondents.
5. The learned counsel for the petitioners submits that the petitioners are eligible to cast their votes and contest the election for Respondent No. 6-Society scheduled to be held on 29.03.2026. The respondents have deliberately omitted the names of the petitioners from the
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NC: 2026:KHC-D:5072 WP No. 102524 of 2026 HC-KAR eligible voters list. The action of the respondents in deleting the names of the petitioners from the eligible voters list is contrary to the provisions of the Act of 1959, Rules, and by-laws of respondent No. 6-Society. Hence, on these grounds, the petitioners pray to allow the writ petition.
6. Per contra, learned counsel for respondent Nos.2 and 4 submits that the writ petition filed by the petitioners is not maintainable, and the petitioners have an equal efficacious remedy by way of filing an election petition. To buttress his arguments, he placed reliance on the order passed by this court in the case of BHIMAPPA S/O SIDAGOUD MAGADUM VS THE DEPUTY COMMISSIONER, BAGALKOTE/ELECTION OFFICER AND OTHERS in W.P.No.148379/2020 disposed of on 03.11.2020. Hence, on these grounds, he prays to dismiss the writ petition.
7. The learned HCGP adopts the arguments of the learned counsel for respondent Nos.2 and 4 and accordingly prays to dismiss the writ petition.
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NC: 2026:KHC-D:5072 WP No. 102524 of 2026 HC-KAR
8. Perused the records and considered the submissions of the learned counsel for the parties.
9. The issue involved in this case is squarely covered by the order passed by this court in the case of BHIMAPPA S/O SIDAGOUD MAGADUM (supra), wherein this court held that the dispute insofar as the disqualification of the members is concerned, the petitioners have to raise a dispute before the Registrar under Sub-Section (3) of Section 70 of the Act of 1959. It is also held that the petitioners have no right to question the final electoral rolls before the High Court through its writ jurisdiction, and also considered and referred the judgments of the Hon'ble Apex Court in the case of INDERJIT BARUA AND OTHERS VS ELECTION COMMISSION OF INDIA reported in AIR 1984 SC 1911, with reference to paragraph No.3, which reads as follows:
"We are of the view that once the final electoral rolls are published and elections are held on the basis of such electoral rolls , it is not open to anyone to challenge the
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NC: 2026:KHC-D:5072 WP No. 102524 of 2026 HC-KAR election from any constituency or constituencies on the ground that the electoral rolls were defective. That is not a ground available for challenging an election under Section 100 of the Representation of People Act, 1951. The finality of the electoral rolls cannot be assailed in a proceeding challenging the validity of an election held on the basis of such electoral rolls vide Kabul Singh v. Kundan Singh. Article 329(b) in our opinion clearly bars any writ petition challenging the impugned elections on the ground that the electoral rolls of 1979 on the basis of which the impugned elections were held were invalid."
(emphasis supplied)
10. A reading of the aforesaid judgment would clearly indicate that the Hon'ble Supreme Court held therein that, there is a clear bar to any writ petition challenging the defect in the electoral roll.
11. This Court placing reliance on the judgment of the Hon'ble Apex Court in the case of MR.J.ROBERT VS. MR.RAM JETHMALANI reported in ILR 1990 (KAR) 1907, held that even if there is an error in the preparation of electoral roll, the same cannot be questioned before the High Court. As far as preparation of electoral roll, addition
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NC: 2026:KHC-D:5072 WP No. 102524 of 2026 HC-KAR or deletion of names etc., are all the matters pertaining to the dispute relating to the election of members etc., any dispute relating to electoral roll cannot be entertained in the writ petition.
12. Further, Hon'ble Apex Court in the case of Shaji K.Joseph Vs . V.Viswanath and others reported in (2016) 4 Supreme Court Cases 429, held that the High Court has no right in interfering with the process of election especially when the process of election had started upon publication of the election programme and more particularly when an alternative statutory remedy was available.
13. Hence, this court holds that dispute relating to electoral roll cannot be entertained. The High Court has no right in interfering in the process of election as the election process is already commenced.
14. In view of the above discussion, I do not find any grounds to entertain the writ petition.
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NC: 2026:KHC-D:5072 WP No. 102524 of 2026 HC-KAR Accordingly, the writ petition is dismissed. Liberty is reserved to the petitioners to agitate their grievance before the appropriate forum, if so advised.
Pending applications, if any, stand disposed of.
Sd/-
(ASHOK S. KINAGI) JUDGE RHR/-CT: UMD List No.: 1 Sl No.: 73