Allahabad High Court
State Of U.P. vs Naubat on 25 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 291 of 1994 Appellant :- State Of U.P. Respondent :- Naubat Counsel for Appellant :- A.G.A. Counsel for Respondent :- D.P. Singh Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A.
The record of connected criminal appeal no. 1955 of 1993 has been received by the office but the lower court's record has not been received and there is no endorsement with regard to the receiving of the lower court's record in the order sheet of connected criminal appeal also.
Summon the lower court's record within a period of six weeks from today.
List on 21.04.2014.
Order Date :- 25.2.2014 Monika