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State of Himachal Pradesh - Section

Section 65 in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh

65.

The general law as to commissions and letter of request is contained in sections 75 to 78 and Order XXVI of the Code of Civil Procedure and the forms to be used are No. 7 or 8 of Appendix H of Schedule I of the said Code.