Delhi High Court - Orders
Satyapal Singh vs Presiding Officer P.O.L.C. & Anr on 5 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~13 (en bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6862/2002, CM APPL. 20145/2019 & 20146/2019
SATYAPAL SINGH
..... Petitioner
Through: Ms. Sonika Gill, Adv.
versus
PRESIDING OFFICER P.O.L.C. & ANR.
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 05.04.2022 Re-notify on October 13, 2022.
V. KAMESWAR RAO, J APRIL 5, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:07.04.2022 17:03:39