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State of Tripura - Section

Section 16 in Tripura Industrial Investment Promotion Incentives Scheme, 2017

16. Export Promotion Subsidy (Thrust Sector only).

- Industrial enterprises under thrust sector which export their manufactured goods to Bangladesh through the Land Custom Stations in the State shall be provided reimbursement @ 10% of the value of goods exported subject to a ceiling of Rs. 20 lakh's per enterprise per annum. Reimbursement of payment shall be made on the basis of records available with Central Customs authority.