Section 49(2)(e) in The Howrah Improvement Act, 1956

[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(2)(e) in The Howrah Improvement Act, 1956

(e)a list of the names of all persons (if any) who have dissented, under clause (b) of sub-section (2) of section 47, from the proposed acquisition of their land or from the proposed recovery of a betterment fee, and a statement of the reasons given for such dissent; and

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State of West Bengal - Subsection

Section 49(2)(e) in The Howrah Improvement Act, 1956