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NCT Delhi - Section

Section 86 in The Delhi School Education Rules, 1973

86. Procedure for purchase of furniture.

- [The purchase of equipment, furniture appliances, games and sports materials and the submission of grant papers shall be made in accordance with such procedure, as may be laid down from time to chime.] [Substituted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.2.1990).]