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State of Bihar - Section

Section 71 in The Land Registration Act, 1876

71. Sections 12, 13 and 14 of Act 11 of 1859 applied.

- Section 12 of the said Act 11 of 1859 shall apply to every application made under the last preceding section; and the effect and consequences of opening a separate account under the last preceding section shall be such and the same as are described in Section 13 and in Section 14 of Act 11 of 1859.