Section 37(b) in The Orissa Panchayat Samiti Act, 1959
(b)require any [* * *] [Omitted vide Orissa Act No. 1 of 1972.] Samiti [or its Chairman] [Substituted vide Orissa Act No. 1 of 1972.] to furnish any return, plain, estimate, statement, account or statistics;
