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Securities Appellate Tribunal

Carnation Industries Limited & Ors. vs Sebi on 5 July, 2023

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI
                                                          Date : 05.07.2023

                                        Misc. Application No. 1769 of 2022
                                        And
                                        Appeal No. 107 of 2023
Carnation Industries Limited & Ors.                          ..... Appellants

                            Versus

Securities and Exchange Board of India                         ... Respondent

Dr. S. K. Jain, PCS i/b S. K. Jain & Co. for the Appellants.

Ms. Shefali Shankar, Advocate with Mr. Ravishekhar Pandey, Ms.
Rasika Ghate, Advocates i/b. MDP & Partners for the Respondent.

ORDER :

1. Adjourned on the request of the learned counsel for the respondent. List on August 18, 2023.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 05.07.2023 PRAMILA by PRAMILA Digitally signed TANAJI TANAJI MISAL PTM MISAL Date: 2023.07.05 17:03:37 +05'30'