Securities Appellate Tribunal
Carnation Industries Limited & Ors. vs Sebi on 5 July, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 05.07.2023
Misc. Application No. 1769 of 2022
And
Appeal No. 107 of 2023
Carnation Industries Limited & Ors. ..... Appellants
Versus
Securities and Exchange Board of India ... Respondent
Dr. S. K. Jain, PCS i/b S. K. Jain & Co. for the Appellants.
Ms. Shefali Shankar, Advocate with Mr. Ravishekhar Pandey, Ms.
Rasika Ghate, Advocates i/b. MDP & Partners for the Respondent.
ORDER :
1. Adjourned on the request of the learned counsel for the respondent. List on August 18, 2023.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 05.07.2023 PRAMILA by PRAMILA Digitally signed TANAJI TANAJI MISAL PTM MISAL Date: 2023.07.05 17:03:37 +05'30'