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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Sikkim - Subsection

Section 21(1)(d) in Sikkim Anti Drugs Act, 2006

(d)detain and search, and, if he thinks proper, arrest any person whom he has reason to believe to have committed any offence punishable under this Act: