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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

(2)Collection, compilation and updation of information relating to natural and human resources of the district to create a sound data base for decentralised planning, preparation of district and block resource profiles;