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[Cites 0, Cited by 0] [Section 53B(9)] [Section 53B] [Entire Act]

State of Maharashtra - Subsection

Section 53B(9)(a) in The Maharashtra Cooperative Societies Rules, 1961

(a)the certificate to be sent by the auditor under sub-rule (3) and the certificate to be sent by the Director of Sugar, Maharashtra State under sub-rule (4) for the co-operative years 1977-78 and 1978-79 shall be sent by them before the 15th day of September 1979;