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[Cites 0, Cited by 0] [Section 37M] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37M(b) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(b)If the licensee's new licence is for different place or premises he shall on the expiry of the old licence forthwith deposit his stock of poppy straw with such person as the District Excise Officer may, by general or special order appoint for the purpose and shall not remove it thence to the new shop except under a permit granted by an Excise Officer not below the rank of Sub-Inspector;