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Bombay High Court

Uber India Systems Private Limited 2022 ... vs National Faceless Assessment Centre on 20 April, 2026

Author: Ravindra V. Ghuge

Bench: Ravindra V. Ghuge

                                                         Common Order (CJ) 20.04.2026.odt




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION/
                CIVIL APPELLATE JURISDICTION

                           CORAM :       RAVINDRA V. GHUGE &
                                         HITEN S. VENEGAVKAR, JJ.
                           DATE :        20th APRIL, 2026.
 P.C. :-

1. At the time of rising, the matters mentioned in the chart in paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.

2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.

3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.

4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.

5. Matters in which service of notice is awaited, put up after service.

6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.

Sufiyan Syed - PA 1 of 2 ::: Uploaded on - 23/04/2026 ::: Downloaded on - 25/04/2026 05:18:37 ::: Common Order (CJ) 20.04.2026.odt

7. Subject to the above, list these matters as under :-

Serial Nos. of matters on To be listed on To be listed in the the Board category 924, 928, 929, 930, 931, 932 07.07.2026 For Circulation and 933 957 to 961 08.07.2026 For Admission 962 15.06.2026 For Final Disposal 963, 964, 971 to 974 09.07.2026 For Due Admission 975 to 980 10.07.2026 For Due Admission 990, 992 , 993, 995 to 999 13.07.2026 For Due Admission 1006 to 1010 27.04.2026 For Hearing 923, 925, 926, 934, 940, 944 15.06.2026 For Circulation 945, 949, 950, 951, 952 16.06.2026 For Circulation 953 to 956 17.06.2026 For Fresh Admission 965, 969, 970, 981 to 986 24.07.2026 Due Admission - I 987 to 989, 991, 1000, 1001, 27.07.2026 Due Admission - I 1003 to 1005 (HITEN S. VENEGAVKAR, J.) (RAVINDRA V. GHUGE, J.) Sufiyan Syed - PA 2 of 2 ::: Uploaded on - 23/04/2026 ::: Downloaded on - 25/04/2026 05:18:37 :::