Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Maharashtra - Subsection Section 58(2) in The Dr. Babasaheb Ambedkar Technological University Act, 1989 (2)No such employees shall receive any remuneration for any work in or outside the University, except as may be provided by the Statutes.
