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State of Bihar - Section

Section 9 in Bihar District Ayush Medical/State Ayush Medical Service (Appointment on Regular/Contract basis and service conditions) Rules, 2010

9.

(a)Pay scales for different posts shall be as per schedule 1 of these Rules
(b)The following posts shall be deemed to be administrative posts ;
(i)In-charge Ayush Medical Officer, Primary Heath Centre.
(ii)Dy. Superintendent, In-charge Officer, Referral Hospital/Sub-Divisional Hospital/'Sadar Hospital, Hospitals relating to Medical Colleges of Ayush Sector/ Research Officer (Ayush).
(iii)District chief Ayush Medical Officer/ Dy. Director (Ayurved, Unani & Homoeopathic) (Ayush Sector)/Ayush Superintendent/Manager, State Ayurvedic and Unanai Drug Pharmacy, Patna & equivalent posts.
(iv)Director (Ayush sector)/ Regional Director Ayush.
(v)Director General/ Director in Chief Ayush.
Post mentioned in SI. No. (i) & (ii) shall be filled on the basis of seniority from amongst working doctors in the concerned Hospital.The total No. of Posts mentioned in SI. No. (iii) Shall be three times to the total No. of sanctioned posts of District Chief Ayush Medical Officer. District Chief Ayush Medical Officer will be selected from amongst the senior doctors of this level on the basis of seniority and efficiency in which 50% posts of Ayurved, 20% posts of Unani and 30% posts of Homoeopathic sector shall be filled out of sanction posts. The posts equivalent to Dy. Director shall also be notified by the Department. Out of total No. of posts mentioned in SI.No-(iii) and (IV), separate number of the posts shall be decided by the Department for general duty Sub-Cadre and specialist Sub-Cadre. The selection to the posts mentioned in si. no-(v) shall be made from the posts mentioned in si. no. (iv)