Section 13(1)(i) in The Punjab Stamp Refund, Renewal and Disposal Rules, 1934

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(i)if the applicant is an Indian man or unmarried woman, he or she shall, in addition to his or her own name, write the name of his or her father;

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