Madhya Pradesh High Court
Ms Sky Power Southeast Solar India Pvt. ... vs Mp Power Management Company Limited And ... on 20 February, 2019
1 WP-28856-2018
The High Court Of Madhya Pradesh
WP-28856-2018
(MS SKY POWER SOUTHEAST SOLAR INDIA PVT. LTD. Vs MP POWER MANAGEMENT COMPANY
LIMITED AND ORS)
3
Jabalpur, Dated : 20-02-2019
Shri Naman Nagrath, learned Senior Counsel with Shri M. Lamba, for
the petitioner.
Shri Aditya Khandekar, learned counsel for the respondent.
The learned Senior counsel for the petitioner prays for and is permitted to withdraw this petition with liberty to file a properly constituted fresh petition.
With the aforesaid liberty, the petition filed by the petitioner stands disposed of as withdrawn.
(RAVI SHANKAR JHA) (SANJAY DWIVEDI)
JUDGE JUDGE
MSP
Digitally signed by MANVENDRA
SINGH PARIHAR
Date: 26/02/2019 12:11:45