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[Cites 0, Cited by 1] [Section 85(9)] [Section 85] [Entire Act]

State of Kerala - Subsection

Section 85(9)(a) in Kerala Land Reforms Act, 1963

(a)the extent of lands surrendered by, or assumed from, a person under Section 86 is less than the extent of lands which he was liable to surrender under the provisions of this Act, or