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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(5) in The Indian Bar Councils (U.P. Amendment) Act, 1950

(5)The quorum for a meeting of the Bar Council shall be six members:Provided that the validity of any proceedings in the Bar Council shall not be called in question on account of any vacancy in the Bar Council."