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[Cites 0, Cited by 0] [Section 416] [Entire Act]

State of Assam - Subsection

Section 416(13) in Gauhati Municipal Corporation Act, 1971

(13)The regulation in any manner not specifically provided for in this Act for the construction, alteration, maintenance preservation; cleaning and repairs of drains, ventilations, shafts, pipes, and latrine the urinals, cesspools and other drainage works;