Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Bombay Presidency - Section Section 18 in Bombay Civil Courts Act, 1869 18. Continuance of Additional District Judge appellate jurisdiction.- [Omitted by Bombay Act 94 of 1958, Section 6 (1-4-1959).]
