Punjab-Haryana High Court
M/S Orient Craft Ltd vs State Of Haryana & Ors on 11 November, 2014
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP NO.458 OF 2013
DATE OF DECISION: NOVEMBER 11, 2014
M/S ORIENT CRAFT LTD. ...PETITIONER
VERSUS
STATE OF HARYANA & ORS. ...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE M. JEYAPAUL.
HON'BLE MRS. JUSTICE SNEH PRASHAR.
1. Whether the judgement should be reported in the digest? Yes/No
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PRESENT: MR. SARABJIT SHARMA, ADVOCATE
AND MR. RAJESH VERMA, ADVOCATE
FOR THE PETITONERS.
MR. HAWA SINGH HOODA, ADVOCATE GENERAL, HARYANA
WITH MR. KAMAL SEHGAL, ADVOCATE
FOR THE RESPONDENT-HSIIDC.
M. JEYAPAUL, J.
1. Petition stands dismissed.
2. For judgement, see CWP No.24857 of 2012, titled as IMT Industrial Association & Others vs. Haryana State Industrial and Infrastructure Development Corporation & Others, decided on 11.11.2014.
(M. JEYAPAUL)
JUDGE
November 11, 2014 (SNEH PRASHAR)
Gulati JUDGE
SUMIT GULATI
2014.11.14 11:57
I attest to the accuracy and
authenticity of this document