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Punjab-Haryana High Court

M/S Orient Craft Ltd vs State Of Haryana & Ors on 11 November, 2014

             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                                  CWP NO.458 OF 2013

                                                 DATE OF DECISION: NOVEMBER 11, 2014

           M/S ORIENT CRAFT LTD.                                      ...PETITIONER

                                                     VERSUS

           STATE OF HARYANA & ORS.                                    ...RESPONDENTS

           CORAM: HON'BLE MR. JUSTICE M. JEYAPAUL.
                  HON'BLE MRS. JUSTICE SNEH PRASHAR.

           1.         Whether the judgement should be reported in the digest?   Yes/No
                                                     ----

           PRESENT: MR. SARABJIT SHARMA, ADVOCATE
                    AND MR. RAJESH VERMA, ADVOCATE
                    FOR THE PETITONERS.

                                MR. HAWA SINGH HOODA, ADVOCATE GENERAL, HARYANA
                                WITH MR. KAMAL SEHGAL, ADVOCATE
                                FOR THE RESPONDENT-HSIIDC.


           M. JEYAPAUL, J.

1. Petition stands dismissed.

2. For judgement, see CWP No.24857 of 2012, titled as IMT Industrial Association & Others vs. Haryana State Industrial and Infrastructure Development Corporation & Others, decided on 11.11.2014.




                                                                (M. JEYAPAUL)
                                                                    JUDGE



           November 11, 2014                                   (SNEH PRASHAR)
           Gulati                                                  JUDGE




SUMIT GULATI
2014.11.14 11:57
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