Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Uttar Pradesh - Subsection

Section 94(1) in The U.P. Municipalities Act, 1916

(1)The names of the members present, and the proceedings held and resolutions passed, at a meeting of a [Municipality] [Substituted by U.P. Act No. 12 of 1994.] shall be entered in a book to be called the minute book.