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Sanjeevkumar Harakchand Kankariya vs Union Of India And Others on 6 February, 2023

Author: Krishna Murari

Bench: Krishna Murari

     ITEM NO.46                          COURT NO.13                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).    1904/2015

     (Arising out of impugned final judgment and order dated 01-10-2014
     in WP No. 4919/2014 passed by the High Court Of Judicature At
     Bombay At Aurangabad)

     SANJEEVKUMAR HARAKCHAND KANKARIYA                               Petitioner(s)
                                     VERSUS
     UNION OF INDIA AND OTHERS                                          Respondent(s)

     Date : 06-02-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Petitioner(s)             Mr. Sandeep Sudhakar Deshmukh, AOR

     For Respondent(s)              Mr. Vikramjeet Banerjee, A.S.G.
                                   Mr. Akshay Nain, Adv.
                                   Mr. Akshit Pradhan, Adv.
                                   Mr. Bhuvan Mishra, Adv.
                                   Mrs. Ruchira Narula, Adv.
                                    Mr. Siddhartha Sinha, Adv.
                                    Mr. Shivam Singhania, Adv.
                                    Mr. Suraj Mishra, Adv.
                                    Mr. Sunil Kumar Srivastava, Adv.
                                    Mr. Salik Ram, Adv.
                                   Mr. Arvind Kumar Sharma, AOR


                                   Ms. Rukmini Bobade, Adv.
                                    Ms. Soumya Priyadarshinee, Adv.
                                    Mr. Ankit Ambasta, Adv.
                                    Mr. Amit Kumar Srivastava, Adv.
                                    Mr. Amlaan Kumar, Adv.
                                   Mr. Siddharth Dharmadhikari, Adv.
                                   Mr. Aaditya Aniruddha Pande, AOR
                                   Mr. Bharat Bagla, Adv.
                                   Ms. Kirti Dadheech, Adv.

                           UPON hearing the counsel the court made the following
                                             O R D E R

Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.02.10 List in the 4th week of March, 2023 on a non-

miscellaneous day.

(Geeta Ahuja) (Beena Jolly) Assistant Registrar-cum-PS Court Master