Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Haryana - Subsection Section 37(7) in Haryana Children Rules, 1974 (7)A register in form XIII shall be maintained by the Superintendent for recording the visits of visitors. Cases of refusal to permit visits shall be recorded in the said register together with reasons.
