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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(viii) in The Central Silk Board Silkworm Seed Regulations, 2010

(viii)inspect the chawki silkworm crop of registered chawki silkworm rearer and ascertain whether the chawki rearing house and appliances are disinfected, larvae are examined and certified to be free from pebrine disease, reports and documents are maintained up to date and cleanliness and hygiene is maintained and proper records are maintained.